Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Bihar - Subsection Section 130(b) in Bihar Minor Mineral Rules, 2017 (b)Payments made to the trusts by any Settlee/licensee or any other person as required by the Central Government or the State Government.
