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[Cites 0, Cited by 0] [Section 219] [Entire Act]

Union of India - Subsection

Section 219(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)Retro reflective signages and strips type on the signal posts shall be additionally provided especially in region prone to poor visibility during foggy weather in winter to assist Loco pilot navigate his train.