Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(2) in The Rajasthan Subordinate Accounts Service Rules, 1963 (2)The vacancies so reserved for promotion shall be filled in by [Seniority-cum-merit and merit.] [Substituted by No. F.7(4) DOP/A-I1/73, 29.1.1981.]
