Supreme Court - Daily Orders
Cit vs M/S Nasa Finelease Pvt Ltd on 11 July, 2014
ITEM NO.24 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9347/2014
(Arising out of impugned final judgment and order dated 06/09/2013
in ITA No. 647/2012 passed by the High Court Of Delhi At N. Delhi)
CIT Petitioner(s)
VERSUS
M/S NASA FINELEASE PVT LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 11/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Syed Abdul Habeed, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.07.14 14:14:46 IST Reason: