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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(5)(j) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(j)The school having pre-school education shall give reservation of at least 25 percent of its enrolment at the initial stage of admission to the children of disadvantaged groups and the children of weaker sections of the neighborhood area under section 12 of the Act;