Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(1) in Maharashtra Housing and Area Development Act, 1976 (1)Remuneration and other conditions of service of the President and Vice-President who is a non-official shall be such as the State Government may by order determine.
