Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 20] [Entire Act] Union of India - Subsection Section 20(3) in The Auroville Foundation Act, 1988 (3)The manner of choosing the member of the Working Committee and their term of office shall be such as may be decided by the Resident's Assembly.
