Supreme Court - Daily Orders
Kakumani Subba Rao vs Kakumani Venkata Seshaiah on 11 November, 2016
Bench: Ranjan Gogoi, Abhay Manohar Sapre
ITEM NO.33 COURT NO.6 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27232/2012
(Arising out of impugned final judgment and order dated 08/06/2012
in AS No. 265/1997 passed by the High Court of A.P. at Hyderabad)
KAKUMANI SUBBA RAO Petitioner(s)
VERSUS
KAKUMANI VENKATA SESHAIAH & ANR. Respondent(s)
(with interim relief and office report)
Date : 11/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Venkateswara Rao Anumolu,Adv.
Mr. Prabhakar Parnam, Adv.
Mr. Ravi Shankar Jandiyala, Adv.
For Respondent(s) Mr. G. Ramakrishna Prasad,Adv.
Mr. Suyodhan Byrapaneni, Adv.
Mr. Mohd. Wasay Khan, Adv.
Ms. Filza Moonis, Adv.
Ms. Tatini Basu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by the counsel for the petitioner.
List the matter after three weeks to enable the counsel to file additional documents. Signature Not Verified Digitally signed by (Neetu Khajuria) (Asha Soni) NEETU KHAJURIA Date: 2016.11.12 12:03:02 IST Court Master Court Master Reason: