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[Cites 0, Cited by 0] [Section 74AA] [Entire Act]

State of Chattisgarh - Subsection

Section 74AA(9) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(9)The officer to whom the declaration forms are supplied for distribution to the registered dealers shall keep them in safe custody and maintain a proper account thereof in a register in Form 59-A-5.]