Kerala High Court
Binidas M.B vs The Narcotics Drugs And Psychotropic ... on 26 August, 2022
Author: Mary Joseph
Bench: Mary Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
WP(CRL.) NO. 770 OF 2022
PETITIONER:
BINIDAS M.B.
AGED 29 YEARS,
S/O.BHARATHAN, MANGALATH HOUSE, KODUMBU ROAD,
KANJIRAKODE.P.O, KANJIRAKODE,THRISSUR,
PIN-680590.
BY ADVS.SRI.K.V.SREE VINAYAKAN
SRI.K.M.MUHAMMED HUSSAIN
RESPONDENTS:
1 THE NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES AND
CONVEYANCE DISPOSAL COMMITTEE,
THRISSUR DISTRICT,
REPRESENTED BY DISTRICT POLICE CHIEF/CITY POLICE
COMMISSIONER, THRISSUR CITY, THRISSUR DISTRICT,
PIN-680007.
2 THE STATION HOUSE OFFICER,
OLLUR POLICE STATION, OLLUR,
THRISSUR DISTRICT,PIN-680306.
R2 BY SENIOR PUBLIC PROSECUTOR SRI.V.S.SREEJITH
THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(Crl) No.770 of 2022
2
JUDGMENT
Dated this the 26th day of August, 2022 This Writ Petition is filed under Article 226 of the Constitution of India seeking for a direction to the 1 st respondent to consider Ext.P3 representation moved by the petitioner before it and to pass appropriate orders within a reasonable time frame fixed by this Court.
Ext.P3 representation shall be considered by the 1 st respondent and pass appropriate orders therein within a period of two weeks from this day.
Sd/-
MARY JOSEPH JUDGE MJL W.P.(Crl) No.770 of 2022 3 APPENDIX OF WP(CRL.) 770/2022 PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE R.C.BOOK OF THE VEHICLE BEARING REG.NO.KL-48-K-2523 EXHIBIT P2 THE TRUE COPY OF THE FIR IN CRIME NO.212/2020 OF OLLUR POLICE STATION EXHIBIT P3 THE TRUE COPY OF THE APPLICATION SUBMITTED BEFORE THE 1ST RESPONDENT DATED 17/11/2021 RESPONDENTS' ANNEXURES: NIL TRUE COPY PA TO JUDGE