Section 20(1)(b) in The Highways Administration Rules, 2004

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Union of India - Subsection

Section 20(1)(b) in The Highways Administration Rules, 2004

(b)such vehicle is within the limits of weight within the meaning of sub-section (2) of section 113 of the Motor Vehicles Act, 1988 (59 of 1988) for its driving in any public place; and

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Union of India - Subsection

Section 20(1)(b) in The Highways Administration Rules, 2004