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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(iii) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(iii)Whether the bonus is allocated in respect of each year's premium paid, or in respect of each calendar year or year of assurance or how otherwise; and