Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 17 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

17. Final statement under section 12 or 14.

(1)The final statement to be published under section 12 or 14 shall be in Form 9.
(2)The statement referred to in sub-rule (1) shall be published in the manner specified in rule 12(2).
(3)The statement referred to in sub-rule (1) shall be served on the persons referred to in section 10(5) in the manner specified in rule 8.