Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(e) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 (e)No objection Certificate from the Orissa State Housing Board, for the additional constructions, in case the house is delivered by the said Board.
