Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 6 in The Punjab Tax on Luxuries Act, 2009 6. In section 41, in sub-section (1), in the explanation in clause (a) for the word "Punjab" the word "Chandigarh", shall be substituted.
