Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(b) in The Maharashtra Rent Control Act, 1999 (b)a member of the armed forces of the Union or a scientist or a Government servant or a successor-in-interest, referred to in section 23; or
