Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 76 in Calcutta Improvement Act, 1911

76. Power to make rules for Tribunal. - (1) The President of the Tribunal may, from time to time, with the previous sanction of the [State Government], make rules, not repugnant to the Code of Civil Procedure 1908, for the conduct of business by the Tribunal.

(2)All such rules shall be published by notification.