Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 79] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Central Sales Tax Act, 1956 (c)[ * * *] [Omitted ''declared goods' means goods declared under section 14 to be of special importance in inter-State trade or commerce;' by Act No. 18 of 2017, dated 4.5.2017.]
