Patna High Court - Orders
Samim Azaz vs The State Of Bihar & Ors on 27 January, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.1377 of 2009
SAMIM AZAZ @ SHAMIM AEAZEN @ SAMIM AEAJIZ
Versus
THE STATE OF BIHAR & ORS.
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3. 27.1.2011Heard learned counsel for the parties.
Considering the submissions and the grounds stated in the petition, the M.J.C. application is allowed and the connected writ case, vide CWJC No.9358 of 2006, is restored to its original file.
PNM (Shailesh Kumar Sinha, J.)