Section 114(2)(b) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(2)(b) in The U.P. Panchayat Raj Act, 1947

(b)all rights, liabilities and obligations of the aforesaid Gaon Sabha whether arising out of any contract or otherwise, existing immediately before such date, shall be the rights, liabilities and obligations of the Gram Panchayat.

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State of Uttar Pradesh - Subsection

Section 114(2)(b) in The U.P. Panchayat Raj Act, 1947