Section 4(1) in Orissa Economiser Inspection Administrative Rules, 1952
(1)The Chief Inspector shall keep in his office or -(a)a Register of all economisers registered in the State;(b)the Registration Books and memorandum of Inspection Books in respect of all economisers booked in such register;(c)a Register of appeals;(d)a Register of accidents; and(e)a Register of registration and inspection fees received.
