Section 2(1)(l) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(l)"Government Security" shall have the same meaning as assigned to it in the Public Debt Act, 1944 (18 of 1944);

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