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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(12) in The Tripura Co-operative Societies Act, 1974

(12)"financing bank" means a co-operative bank, or a corresponding new bank constituted under the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970), the objects of which include the creation of funds to be loaned to other societies;