Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 280] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(a) in The Maharashtra Prohibition Act

(a)imports or exports or transports any intoxicant (other than opium) ; or hemp,