Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(iii) in The Bihar Co-operative Service Rules, 1975

(iii)Whole of the application and/or examination fee paid, as the case may be, if the vacancies advertised are decided by Government to be abolished or accepts in abeyance, before and after the candidates are interviewed.