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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(7)(c) in West Bengal Scheduled Castes Advisory Council Act, 2017

(c)The Council shall, unless earlier dissolved by the Governor, be coterminous with the tenure of the West Bengal Legislative Assembly and shall be reconstituted as soon as possible after each General Election.