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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Maharashtra - Subsection

Section 113(1)(f) in Maharashtra Public Universities Act, 2016

(f)that the services of all teaching staff, visiting teachers or experts, supporting and technical staff and the facilities of the college shall be made available for conducting examinations, evaluation and for promoting other activities of the university;