Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(8) in The Gujarat Co-Operative Societies Act, 1961 (8)The voting rights of individual members of a federal society shall be such as may be regulated by the rules and by the bye-laws of the society.]
