Supreme Court - Daily Orders
State (Gnct Of Delhi) vs Vipin @ Lalla on 17 December, 2019
Bench: Navin Sinha, Krishna Murari
ITEM NO.15 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 42992/2019
(Arising out of impugned final judgment and order dated 28-02-2019
in CRLLP No. 445/2018 passed by the High Court Of Delhi At New
Delhi)
STATE (GNCT OF DELHI) Petitioner(s)
VERSUS
VIPIN @ LALLA Respondent(s)
( IA No.189966/2019-CONDONATION OF DELAY IN FILING and IA
No.189968/2019-EXEMPTION FROM FILING O.T. )
Date : 17-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Reena Pandey, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Kirti Dua, Adv.
Dr. D.V.Rao, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(PRADEEP RAWAT) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2019.12.19 16:37:22 IST Reason: