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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(9) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007

(9)Notwithstanding anything mentioned above; transit permit for the first despatch from a new mine shall not be issued by the Mining Officer/ Deputy Directors without receipt of the registered lease deed and grant of permission for surface operation.