Gujarat High Court
Spa Vet-Min Private Limited vs Union Of India & on 27 August, 2014
Author: Harsha Devani
Bench: Harsha Devani
C/SCA/11237/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 11237 of 2014
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SPA VET-MIN PRIVATE LIMITED....Petitioner(s)
Versus
UNION OF INDIA & 1....Respondent(s)
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Appearance:
Mr DHAVAL SHAH, ADVOCATE for the Petitioner(s) No. 1
Mr DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 - 2
Mr YN RAVANI, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE Ms. JUSTICE HARSHA
DEVANI
and
HONOURABLE Ms. JUSTICE SONIA
GOKANI 27th August 2014
ORAL ORDER (PER : HONOURABLE Ms. JUSTICE HARSHA DEVANI)
Mr. Suhail Z. Saiyed, learned advocate for Mr. Y.N Ravani, learned senior standing counsel for the respondents prays for time to file affidavit-in-reply.
At his request, the matter is adjourned to 17th September 2014.
{Harsha Devani, J.} {Ms. Sonia Gokani, J.} Prakash* Page 1 of 1