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Gujarat High Court

Spa Vet-Min Private Limited vs Union Of India & on 27 August, 2014

Author: Harsha Devani

Bench: Harsha Devani

            C/SCA/11237/2014                                        ORDER




    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION No. 11237 of 2014


================================================================
                SPA VET-MIN PRIVATE LIMITED....Petitioner(s)
                                 Versus
                   UNION OF INDIA & 1....Respondent(s)
================================================================
Appearance:
Mr DHAVAL SHAH, ADVOCATE for the Petitioner(s) No. 1
Mr DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 - 2
Mr YN RAVANI, ADVOCATE for the Respondent(s) No. 2
================================================================

                     CORAM: HONOURABLE Ms. JUSTICE HARSHA
                                 DEVANI
                                 and
                                 HONOURABLE Ms. JUSTICE SONIA
                                 GOKANI 27th August 2014

ORAL ORDER  (PER : HONOURABLE Ms. JUSTICE HARSHA DEVANI)

Mr. Suhail Z. Saiyed, learned advocate for Mr. Y.N Ravani, learned senior standing counsel for the respondents prays for time to file affidavit-in-reply.

At his request, the matter is adjourned to 17th September 2014.

{Harsha Devani, J.} {Ms. Sonia Gokani, J.} Prakash* Page 1 of 1