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State of Odisha - Section

Section 28 in The Orissa Panchayat Samiti Budget Rules, 1969

28.

The approved second supplementary or revised estimates, as far as they relate to the Community Development Programme, shall be transmitted to the Community Development Department by the 8th of March every year along with actuals of the first 9 months so as to enable the Community Development Department to sanction final re-appropriations and the third and final instalment of release of Community Development funds for the year.