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[Cites 0, Cited by 0] [Section 248] [Entire Act]

Union of India - Subsection

Section 248(2) in The Coal Mines Regulations, 2011

(2)If such a self-rescuer is accidentally damaged during use or goes out of order or becomes unserviceable on having gained weight in excess of specified limits or having exceeded its specified life or has been used, the owner, agent or manager shall immediately replace such self-rescuer.