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[Cites 0, Cited by 11] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(oc) in Kerala Cooperative Societies Act, 1969

(oc)[ "Primary Co-operative Agricultural and Rural Development Bank" means a society having its area of operation confined to a taluk and the principal object of which is to provide for long term credit for agricultural and rural development activities: [Inserted by Kerala Act No. 1 of 2000.]