Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(f) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(f)the procedure to be followed in taking possession of a building and in disposing of the articles found therein at the time of taking possession;