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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(12) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(12)When overhead lines transmitting electric power (other than lines forming part of the railway traction equipment) have to be carried across metro railway track, the details of the equipment provided in connection with such lines shall be designed with the object of minimising danger in the event of breakage and in accordance with Regulations for Electrical Crossings, 1997.