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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(j) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010

(j)"self employed person" means any person who has directly engaged himself in powerloom weaving works in the employment in powerloom industry for his livelihood; and