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[Cites 0, Cited by 0] [Section 203] [Entire Act]

Union of India - Subsection

Section 203(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Short Service Commission Officers selected for the grant of Permanent Commission in the Navy shall conform to the medical standard laid down by the Chief of the Naval Staff from time to time.