Andhra Pradesh High Court - Amravati
K.Suresh vs The Tirumala Tirupati Devasthanams on 1 July, 2025
APHC010742202018
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3396]
(Special Original Jurisdiction)
TUESDAY,THE FIRST DAY OF JULY
TWO THOUSAND AND TWENTY FIVE
PRESENT
THE HONOURABLE DR JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION NO: 36058/2018
Between:
1. K.SURESH, S/O. K.SUBRAMANYAM, AGED 41 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
2. B.MUNIKRISHNAIAH, S/O. B.VENKATAMUNI, AGED 43 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
3. R.SRINIVASULU, S/O. R.VENKATASWAMY, AGED 42 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
4. A.RAM MURTHY REDDY, S/O. A.JAYA RAMI REDDY, AGED 48
YEARS WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA
HARE KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
5. B.SRINIVASULU, S/O. B.SESAIAH, AGED 44 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
6. D.GANESH, S/O. D.DURGAIAH, AGED 42 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
7. B.BATHEIAH, S/O. B.BAKKAIAH, AGED 42 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
8. P. PEDDAREDDEPPA, S/O. P.SHANKARAIAH, AGED 41 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
2
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
9. P.ADILAKSHMI, W/O. P.CHENGALRAYULU, AGED 52 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
10. J VIJAY, S/O CHENGAIAH, AGED 44 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
11. A. KRISHNA MURTHY, S/O. MUNEIAH, AGED 44 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
12. P.KRISHNAIAH, S/O. MUNEIAH, AGED 46 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
13. Y.MURALI KRISHNA, S/O. Y.KRISHNAIAH, AGED 41 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
14. C.EUVARAIAH, S/O. VENKATASUBHAIAH, AGED 47 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
15. D BHASKAR, S/O. D RAGHUNADHA NAIDU, AGED 40 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
16. A.VENKATACHALARN, S/O. A.GURAVAIAH, AGED 45 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
17. K.ANJANEYULU, S/O. K.MUTHYALAIAH, AGED 46 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
18. D.BABU, S/O. D.RANGASVCAMY, AGED 51 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
3
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
19. Y.SREENIVASULU, S/O. Y.VENKATASUBBAIAH, AGED 47 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
20. K.MUNIRAMAIAH, S/O. K.MANIRATHNAM, AGED 44 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
21. G.BABU, S/O. G.ANANDHAIAH, AGED 42 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
22. A.KODANDARAMAIAH, S/O. A.LOKAIAH, AGED 55 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
23. V.SUBRAMANYAM, S/O. V.CHANGAMANDADI, AGED 48 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
24. V.CHANDRAIAH, S/O. V.MUNAIAH, AGED 48 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
25. C.MUNIRATHNAM, S/O. C.RAMAKRISHNAIAH, AGED 57 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
26. BURRA SRINIVASULU, S/O. RAMAIAH, AGED 52 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
27. M.MANEIAH, S/O. M.RAMACHANDRAIAH, AGED WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
28. A.THIRUPAL, S/O. A CHINNAIAH, AGED 51 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
29. S.KESAVULU RAJU, S/O. VENKATA RAJU, AGED 47 YEARS
4
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
30. S.CHANDRA SEKHAR, S/O. RANGAIAH, AGED 42 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
31. P.PADMANABHAM, S/O. RAMAIAH, AGED 52 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
32. V.GOVINDA SWAMY, S/O. SIDDAIAH, AGED 47 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
33. B.MUNEIAH, S/O. KRISHNAIAH, AGED 54 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
34. C.KRISHNA MOORTHY, S/O. C.AMARNADH, AGED 43 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
35. S.SIVA, S/O. K.BHASKARAIAH, AGED 38 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
36. P.SREENIVASULU, S/O. P.KANNAIAH, AGED 44 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
37. G.VENKATESH, S/O. G.MUTHYALAIAH, AGED 43 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
38. S.LAKSHMANA, S/O. S.VARADARAJULU, AGED 42 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
39. G.SRINIVASULU ACHARY, S/O. G.CHENGALRAYA ACHARY, AGED
51 YEARS WORKING IN TTD FOREST OFFICE ALIPIRI,
HARERAMA HARE KRISHNA ROAD, TIRUPATHI TOWN,
5
TIRUPATHI, CHITTOR DISTRICT.
40. O.MUNI KRISHNAIAH, S/O. O.KRISHNAIAH, AGED 50 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
41. N.DORAI RAJ, S/O. N.NADIPAIAH, AGED 52 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
42. P.YANADAIAH, S/O. P.CHINNA BATHAIAH, AGED 52 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
43. B.CHALAPATHI, S/O. B.NARASIMHULU, AGED 48 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
44. A.MUNIRAJA, S/O. VENKATAMUNI, AGED 51 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
45. P.DEVARAJULU REDDY, S/O. P.SUBRAMANYAM REDDY, AGED 43
YEARS WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA
HARE KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
46. P.SURENDRA, S/O. P.RANGAIAH, AGED 44 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
47. P.VENUGOPAL REDDY, S/O. P.ABBI REDDY, AGED 45 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
48. S.BHASKAR, S/O. S.CHINNAIAH, AGED 40 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
49. E.SREENIVASULU, S/O. E.VENKATARATHNAM, AGED 40 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
6
50. I.RAJENDRA, S/O. I.CHINNAIAH, AGED 48 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
51. T.DEVARAJULU, S/O. T.GANGAIAH, AGED 47 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
52. G.NIRANJAN, S/O. G.KRISHNAMURTHY, AGED 42 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
53. I.MURAGAIAH, S/O. I.PEERAIAH, AGED 38 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
54. P.VENKATARAMANA REDDY, S/O. P.VENKATA MUNI REDCY, AGED
43 YEARS WORKING IN TTD FOREST OFFICE ALIPIRI,
HARERAMA HARE KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI,
CHITTOR DISTRICT.
55. T.VENKATARAMAIAH, S/O. CHENGALRAYULU, AGED 50 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
56. N.RAMANADHAM, S/O. N.CHENGAIAH, AGED 46 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
57. V.SIDDAIAH, S/O. V.THIMMAIAH, AGED 52 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
58. V.VENKATESAN, S/O. V.KRISHNAIAH, AGED 55 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
59. D.VENKATARAMANA REDDY, S/O. D.VENKATA REDDY, AGED 48
YEARS WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA
HARE KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
60. B.VENKATESULU REDDY, S/O. DHARMA REDDY, AGED 58 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
7
DISTRICT.
61. N.DAMODHAR REDDY, S/O. KRISHNA REDDY, AGED 52 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
62. B.JYOTHAMMA, W/O. MUNIRATHNAM, AGED 47 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
63. B.NAVANEETHAMMA, W/O. ERRAM REDDY, AGED 52 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
64. A.RAMACHANDRAIAH, S/O. A.SUBBAIAH, AGED 53 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
65. P.CHENGALRAYULU, S/O. P.SIDDAIAH, AGED 56 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
66. T.GANGULAIAH, S/O. T.MUNEIAH, AGED 58 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
67. T.KRISHNAIAH, S/O. T.YELLAIAH, AGED 50 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
68. Y.G.GURUSWAMY, S/O. Y.GURAVAIAH, AGED 57 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
69. R.NAGARAJA, S/O. R.ESWARAIAH, AGED 41 YEARS WORKING IN
TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
70. T.SUDHAKAR, S/O. T.RAMA MURTHY, AGED 48 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
71. P.RAMACHNDRAIAH, S/O. P.GANGAIAH, AGED 47 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
8
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
72. M.VENKATAMUNI, S/O. M.VEERARAGHAVULU, AGED 45 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
73. K.MOHAN BABU, S/O. DORASWAMY, AGED 36 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
74. B.BALA RAJU, S/O. DASANNA, AGED 47 YEARS WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
75. T.RAMESH, S/O. T.VENKARATHNAM, AGED 42 YEARS WORKING
IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA
ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
76. D.MUNIKRISHNAIAH, S/O. D.GANGAMUNAIAH, AGED 42 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
77. M.MAHESH, S/O. M.CHENGALRAYULU, AGED 30 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
78. T.SUNEETHA, W/O. MUNIRAJA, AGED 39 WORKING IN TTD
FOREST OFFICE ALIPIRI, HARERAMA HARE KRISHNA ROAD,
TIRUPATHI TOWN, TIRUPATHI, CHITTOR DISTRICT.
79. K.PRASAD, S/O. K.VENKATARATHNAM, AGED 34 YEARS
WORKING IN TTD FOREST OFFICE ALIPIRI, HARERAMA HARE
KRISHNA ROAD, TIRUPATHI TOWN, TIRUPATHI, CHITTOR
DISTRICT.
...PETITIONER(S)
AND
1. THE TIRUMALA TIRUPATI DEVASTHANAMS, TIRUPATI, CHITTOOR
DISTRICT REP. BY ITS EXECUTIVE OFFICER
2. THE DEPUTY CONVERSATOR OF FORST TIRUMALA TIRUPATHI
DEVASTHANAM, TIRUPATHI CHITTOOR DISTRICT
9
3. THE STATE OF ANDHRA PRADESH, REP. BY ITS PRINCIPAL
SECRETARY REVENUE (ENDOWMENT) DEPARTMENT A.P.
SECRETARIAT, HYDERABAD.
...RESPONDENT(S):
Petition under Article 226 of the Constitution of India praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be
pleased toto issue Writ, Order or direction, more particular in nature of Writ of
Mandamus, declaring the action of the respondents in not considering
petitioners claim for absorpetion into department however they are contionusly
working since 25 years and even not paying miniumum time scale attatched to
the post held by them while regularizing the services of the similarly placed
persons and paying the minimum time scale attatched the posts to the
individuals who are working in other wings of the T.T.D., is illegal, arbitrary and
violation of Article. 14 of the Constitution of India and contrary to the dicta laid
down by the Hon'ble Appex Court in Uma Devis case and consequently direct
the respondents to regularize the services of the petitioners as Mazdoors in
TTD Forest Wing with all consequential benefits on the ground they are
working nearly 25 years in the interest of justice and pass
IA NO: 1 OF 2018
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
grant interim directions,directing the Respondents no.1 and 2 to pay salary to
the petitioners Equivalent to the Minimum Time Scale, attatched to the post
held by them i.e., Class IV in accordance with the Judgment of the Honble
Supreme Court in the State of Punjab and Ors in Jagath Singh and Ors dated
26.10.2016 in Civil Appeal No. 213/2013, pending disposal of the main Writ
Petition and pass
IA NO: 1 OF 2022
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
Pleased to direct the respondents to maintain status quo with regard to the
status of the petitioners pending disposal of the writ petition
IA NO: 2 OF 2022
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
pleased to vacate the interim order in LA. No. 1 01'2022 in W.P. 36058 of
2018 granted by this Hon'ble court dated 21.04.2022 as modified on
05.05.2022 and dismiss the above Writ Petition and pass
10
IA NO: 1 OF 2023
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
Pleased to permit the petitioners to withdraw the writ petition on behalf of
petitioner Nos
11,12,13,15,16,20,23,26,29,36,38,40,47,49,50,52,58,59,68,77,78,80 and 89 in
WP No. 36058 of 2018 and pass
IA NO: 1 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased
pleased to pass Orders directing the 1st Respondent Tirumala Tirupati
Devasthanam for regularization of the services of the Petitioner Workmen
whose main Writ Petition i.e., W.P.No: 36058/2018 filed in the name of K
Suresh and others is awaiting final Orders of this Honourable Court, on par
with 162 (159) workmen of Sri Venkateswara Forest Workers Welfare Society
whose services have been regularized by Orders of the Government in
GO.Ms.No.663 Revenue (Endowments-111) Department dt.30-09-2022 and
vide Proceedings R.O.C.No:TTD- 54021(31)/92/2020/Forest Sec TTD dt.26-
12-2022 of the Executive Officer TTD Prior to final orders of this Honourable
Court in W.P.No: 23660/2017 filed by Sri N Eswar Reddy and others of Sri
Venkateshwara TTD Forest worker society as the action of the first
Respondent is discriminative and violative of Article 14 of Constitution of India
and order for regularization of services of the Petitioners with effect from the
date/dates from which the services of workmen of Sri Venkateswara Forest
Workers Welfare Society were regularized and pass
Counsel for the Petitioner(S):
1. .
2. B.UMA MAHESWARA RAO
3. SRINIVASA RAO MADIRAJU
4. O UDAYA KUMAR
Counsel for the Respondent(S):
1. C SINDHU KUMARI
2. V DYUMANI (SC FOR BANK OF INDIA)
3. GP FOR ENDOWMENTS (TG)
The Court made the following:
11
THE HONOURABLE DR JUSTICE VENKATA JYOTHIRMAI PRATAPA
WRIT PETITION NO: 36058/2018
ORDER:
This Writ Petition is filed under Article 226 of Constitution of India with the following prayer for:
"... pleased to issue Writ, Order or direction more particular in nature of Writ of Mandamus declaring the action of the respondents in not considering petitioners' claim for absorption into department however they are continuously working since 25 years and even not paying minimum time scale attached to the post held by them while regularizing the services of the similarly placed persons and paying the minimum time scale attached the posts to the individuals who are working in other wings of the T.T.D is illegal, arbitrary and violation of Article 14 of the Constitution of India and contrary to the dicta laid down by the Hon'ble Apex Court in Uma Devi's case and consequently direct the respondents to regularize the services of the petitioners as Mazdoors in T.T.D Forest Wing with all consequential benefits on the ground they are working nearly 25 years in the interest of justice and pass ..."
2. At the outset, it is to be noted that during pendency of the present writ petition, I.A.No.1 of 2023 has been filed by the petitioner Nos. Nos.11,12,13,15,16,20,23,26,29,36,38,40,47,49,50,52,58,59,68,77,78,80 and 89 seeking permission of the Court to withdraw the present writ petition and the same was allowed by order dated 01.07.2025 and the writ petition was accordingly dismissed as withdrawn in so far as petitioner Nos. Nos.11,12,13,15,16,20,23,26,29,36,38,40,47,49,50,52,58,59,68,77,78,80 and
89. Hence, the present order is applicable to the remaining writ petitioners.
3. Heard Sri B.Uma Maheswara Rao and Sri Srinivasa Rao Madiraju, learned counsels for the petitioners and Ms. V.Dyumani, learned Standing Counsel for T.T.D for the respondent Nos.1 and 2 and learned Government Pleader for Endowments for the respondent No.3. 12
4. During hearing, learned counsel for the petitioners would submit that the matter is squarely covered by a common order passed by this Court in W.P.No.23660 of 2017 & batch, dated 06.05.2025, and hence, requests this Court to pass similar order in this petition also. The operative portion of the said common order is as follows:-
"5. In that view, it is apposite to dispose of these Writ Petitions, without touching the merits of the same with the following directions.
(i) Petitioners shall submit a comprehensive representation covering their pleadings supported by the relevant documents and the judicial precedents, if any, to the Executive Officer of Tirumala Tirupati Devasthanams within a period of two weeks from the date of receipt of copy of this Order.
(ii) The Executive Officer, in turn, shall place the same before the Board of Trustees as expeditiously as possible.
(iii) The Board of Trustees shall take a decision over the matter according to governing Rules and law within a period of three months from the date of receipt of representation of the Petitioners.
(iv) Depending on the decision to be taken, the Board shall forward the proposal to the Government forthwith for getting necessary approval.
(v) Respondent No.3/Government is directed to consider the said proposal and take appropriate decision according to governing Rules and Law, within a period of three months therefrom."
5. Ms. Dyumani, learned Standing Counsel for TTD would submit that in compliance of the interim orders passed by this Court, the petitioners are getting minimum time scale and now they are working through Srinivasa Man Power Corporation, but not through Societies. Learned Standing Counsel would further submit that Court may pass appropriate orders recording the 13 request made by the petitioners to dispose of the present petition in line with W.P.No.23660 of 2017 and batch seeking their regularization.
6. Considering the submissions made, this Writ Petition is also disposed of in terms of the common order passed in W.P.No.23660 of 2017 & batch, dated 06.05.2025. There shall be no order as to costs.
7. The Registry is directed to attach a copy of the common order passed in W.P.No.23660 of 2017 & batch, dated 06.05.2025, to this order.
Pending applications, if any, shall stand closed.
____________________________________ Dr. VENKATA JYOTHIRMAI PRATAPA, J Date: 01.07.2025 SCS 14 196 HON'BLE DR. JUSTICE VENKATA JYOTHIRMAI PRATAPA W.P.No.36058 of 2018 Dated.01.07.2025 SCS