Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Sachin Udyognagar Sahakari Mandali ... vs Union Of India Ministry Of Finance ... on 5 May, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

     ITEM NO.12                                   COURT NO.3                 SECTION X

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil) No(s).                    321/2017

     SACHIN UDYOGNAGAR SAHAKARI MANDALI LTD ANR                             Petitioner(s)

                                                       VERSUS

     UNION OF INDIA AND ORS                                                 Respondent(s)

     (with appln. (s) for ad-interim ex-parte stay and exemption from
     filing O.T. and office report)

     Date : 05/05/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                   Mr.   Shyam Divan,Sr.Adv.
                                         Mr.   Adinarayan Rao,Sr.Adv.
                                         Mr.   Mahesh Agarwal,Adv.
                                         Mr.   Amit Thakur,Adv.
                                         Mr.   Shamik Sanjanwala,Adv.
                                         Mr.   Abhinav Agarwal,Adv.
                                         Mr.   Munjal Bhatt,Adv.
                                         Mr.   E. C. Agrawala,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with Civil Appeal No.7497/2012.

[O.P. SHARMA] [RAJINDER KAUR] AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2017.05.06 12:25:36 IST Reason: