Supreme Court - Daily Orders
Sachin Udyognagar Sahakari Mandali ... vs Union Of India Ministry Of Finance ... on 5 May, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.12 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 321/2017
SACHIN UDYOGNAGAR SAHAKARI MANDALI LTD ANR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for ad-interim ex-parte stay and exemption from
filing O.T. and office report)
Date : 05/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Shyam Divan,Sr.Adv.
Mr. Adinarayan Rao,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Amit Thakur,Adv.
Mr. Shamik Sanjanwala,Adv.
Mr. Abhinav Agarwal,Adv.
Mr. Munjal Bhatt,Adv.
Mr. E. C. Agrawala,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal No.7497/2012.
[O.P. SHARMA] [RAJINDER KAUR] AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2017.05.06 12:25:36 IST Reason: