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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4)(a) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(a)any vacancy in, or any defect in the constitution of the Board or such committee; or