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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(va) in Sardar Patel University Act, 1955

(va)[ One representative to be elected by members of the Kaira District Panchayat from amongst themselves.] [Clause (va) was inserted, by Gujarat 8 of 1966, Section 11 (2)(A) (ii).]