Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(b) in The Bihar Displaced Persons (Rehabilitation Loans) Act, 1953 (b)take over, in whole in part, the assets acquired with the loan on such terms and conditions as may be determined by the State Government.
