Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(1) in Himachal Pradesh State Legal Services Authority Regulations, 1996 (1)The District Authority shall ordinarily meet once a month on such date, at such place, as the Secretary may, in consultation with the Chairman, decide.
