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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(4)(i) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(i)during the period of operation of the notification, this Act shall effect subject to the modifications specified in the Third Schedule;