Section 16(2)(d) in Assam Service (Discipline and Appeal) Rules, 1964

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(2)(d) in Assam Service (Discipline and Appeal) Rules, 1964

(d)Determining the pay and allowances for the period of suspension to be paid to a Government servant on his reinstatement or determining whether or not such period shall be treated as a period spent on duty for any purpose; and3

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State of Assam - Subsection

Section 16(2)(d) in Assam Service (Discipline and Appeal) Rules, 1964