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[Cites 0, Cited by 2] [Entire Act]

State of Kerala - Section

Section 8 in Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1968

8. Prohibition of construction of buildings, etc.

- No person shall, except with the previous sanction of the Government, construct any building or put up any structure likely to affect the utility of, or make any encroachment in or over, any park, play field or open space specified in the list published under section 4.