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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(6) in Rajasthan Jails Subordinate Service Rules, 1998

(6)notwithstanding anything contrary contained in these Rules in the case of persons serving in connection with the affairs of the State in Substantive capacity, the upperage limit shall be 40 years for direct recruitment to post filled in by competitive examination or by interview;