Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 310(1)] [Section 310] [Entire Act] NCT Delhi - Subsection Section 310(1)(a) in The New Delhi Municipal Council Act, 1994 (a)require the registration, by the registration authority appointed by the Chairperson in this behalf of all dogs kept within New Delhi.