Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(1)(f) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974 (f)sold or otherwise transferred any equipment or machinery or other property of book value exceeding rupees ten thousand; and